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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(2)The Convener of DIET CET and Admissions shall conduct admissions as per the schedule approved by DIETCET Admissions Committee. He shall allot candidates for admission on the basis of DIET CET ranks.