Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(s) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(s)"Regulations" means regulations framed by the Executive Body of a Sports Association m the matter of conducting tournaments, coaching, training, Umpire's clinic or any other matter not covered under the bye-laws;