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[Cites 0, Cited by 4] [Section 8A] [Entire Act]

State of Kerala - Subsection

Section 8A(2) in Kerala Cooperative Societies Act, 1969

(2)Where the apex society or central society does not, within sixty days from the date of receipt of the application for affiliation, determine whether such affiliation should be given or not such affiliation shall be deemed to have been given to the applicant society from the date on which the said period of sixty days expires.