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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(l) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(l)accompanying the juveniles or the children where ever possible, from the office of the Board to observation home, special home, children's home or fit person, as the case may be; and