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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(20) in The Bharathiar University Act, 1981

(20)to enter into any agreement with the Central or any State Government or with private management for assuming the management of any institution and for taking over its properties and liabilities or for any other purposes not repugnant to provisions of this Act;