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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(4) in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

(4)Distribution Licensee shall endeavour that the requirements for capacity additions is reduced to the extent possible by reducing the difference between electrical power demand during peak periods and off-peak periods through suitable load management techniques such as differential tariff structure for peak and off peak supply and metering arrangements (Time of Day metering) to achieve an efficient load management.