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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(g) in The Guardians and Wards Act, 1977 (1920 A.D.)

(g)whether an application has at any time been made to the Court, to any other Court with respect to the guardianship of the person or property, or both, of the minor and, if so, when, to what Court and with what result;