Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(3) in Haryana School Teachers Selection Board Act, 2011 (3)The Board may spend such sums as it thinks fit for performing its functions and such sums shall be treated as expenditure payable out of the fund.
