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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(xviii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xviii)fostering co-operative marketing and assisting co-operative marketing societies in the procurement and organization of profitable disposal of produce particularly the produce belonging to small and marginal farmers;