Punjab-Haryana High Court
Arvind And Another vs Joginder Singh Bedi on 1 December, 2017
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No.M-37685 of 2017 (O&M)
Date of Decision: December 01, 2017
Arvind
...Petitioner
VERSUS
Joginder Singh Bedi
...Respondent
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr.Vikas Lochab, Advocate
for the petitioner.
Mr.Kunal Dawar, Advocate
for the respondent.
****
INDERJIT SINGH, J.
For detailed order, see order passed in CRM No.M-37682 of 2017 titled as Arvind and another vs. Joginder Singh Bedi of even date.
December 01, 2017 (INDERJIT SINGH)
Vgulati JUDGE
Whether speaking/reasoned Yes
Whether reportable No
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