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Punjab-Haryana High Court

Arvind And Another vs Joginder Singh Bedi on 1 December, 2017

Author: Inderjit Singh

Bench: Inderjit Singh

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                        CRM No.M-37685 of 2017 (O&M)
                                       Date of Decision: December 01, 2017


Arvind
                                                                ...Petitioner

                                   VERSUS

Joginder Singh Bedi
                                                               ...Respondent


CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH


Present:    Mr.Vikas Lochab, Advocate
            for the petitioner.

            Mr.Kunal Dawar, Advocate
            for the respondent.

                  ****

INDERJIT SINGH, J.

For detailed order, see order passed in CRM No.M-37682 of 2017 titled as Arvind and another vs. Joginder Singh Bedi of even date.



December 01, 2017                                   (INDERJIT SINGH)
Vgulati                                                  JUDGE

            Whether speaking/reasoned                    Yes
            Whether reportable                           No




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