Calcutta High Court (Appellete Side)
Ram Gopal Agarwala vs The State Of West Bengal & Ors on 6 July, 2018
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
06.07.2018 Item No. 25 Ct. No.15 AB W.P. 9705 (W) of 2018 In the matter of : Ram Gopal Agarwala
- versus -
The State of West Bengal & Ors.
Mr. Subhas Chandra Dutta ...... for the Petitioner Mr. Kalimuddin Mondal Mr. Bipin Ghosh ....... For the State Affidavit of service filed by the petitioner be kept on record.
Mr. Dutta, the learned advocate appearing for the petitioner prays for leave to withdraw the writ petition.
In view of such submission, the writ petition is dismissed as withdrawn.
There shall, however, be no order as to costs.
(Tapabrata Chakraborty,J.)