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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1)(d) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(d)[ the cess levied under Section 127 of the Bombay Village Panchayats Act, 1958 (Bombay Ill of 1959)] [Clause (d) was substituted for the original by Bombay 4 of 1960, Section 4.];