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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Assam - Subsection

Section 125(1)(b) in Guwahati Metropolitan Development Authority Act, 1985

(b)all properties, funds and dues which are vested in or realisable by the Guwahati Development Authority shall vest in an be realisable by the Guwahati Metropolitan Development Authority;