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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(iii) in Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996

(iii)In case three sites are advertised in a particular category, two sites will be reserved for eligible applicants from U.T. of Chandigarh as mentioned at (i) above and one site will be reserved for Reputed Institutions (Schools) located anywhere in the country.