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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Himachal Pradesh - Subsection

Section 125(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)any other manufactory, engine-house, storehouse, or place of business from which offensive or unwholesome smells, gases, noises or smoke arise ;