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NCT Delhi - Section

Section 27 in The Delhi Registration Rules, 1976

27. Index sheets to be bound up annually.

- At the close of each calendar year, the loose index sheets in every office shall be bound into volumes of convenient size, care being taken that they re arranged in correct alphabetical order, and that the entries which under section 37 of the Act are open to public inspection (Index Nos. I.) and II) are bound separately from those which are not (Index Nos. III and IV).