Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(iii) in Epidemic Diseases Act, 1897

(iii)investigation of a case under sub-section ( 2) or sub-section ( 3) of section 3 shall be completed within a period of thirty days from the date of registration of the First Information Report;