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[Cites 0, Cited by 0] [Section 175(5)] [Section 175] [Entire Act]

State of Telangana - Subsection

Section 175(5)(a) in Telangana Panchayat Raj Act, 2018

(a)The District Collector shall reserve in respect of ZPTCs and allot to the Scheduled Tribes in the District, in the first instance in such Zilla Praja Parishad Territorial Constituencies, where the proportion of population of the Scheduled Tribes in the ZPTCs to the total population of the ZPTC concerned is the highest in the descending order;