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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(2)(iii) in Himachal Pradesh Co-Operative Societies Rules, 1971

(iii)that the full value of any other State-aid given and enjoyed till the date of the order shall be payable forthwith and the grant of such State-aid beyond such date shall be discontinued.