Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3 in Maharashtra Apartment Ownership Rules, 1972 3. Declaration under section 2. - The Declaration to be executed and registered under section 2 by the sole owner or all the owners shall be in Form "A".
