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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(1)(a) in Tamil Nadu Pawn Brokers Act, 1943

(a)if the licensee carries on the business in contravention of any of the provisions of this Act or the rules made thereunder or of the conditions of the licence, or