Delhi High Court - Orders
Apex Buildsys Ltd vs Vadera Interiors And Exteriors on 3 November, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 227/2023
APEX BUILDSYS LTD.
..... Petitioner
Through: Mr.Chandan, Advocate.
versus
VADERA INTERIORS AND EXTERIORS
..... Respondent
Through: Mr.Mrityunjay Kr.Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 03.11.2023
1. Learned counsel for the respondent seeks time to file reply. Be filed within four weeks from today with an advance copy to learned counsel for the petitioner.
2. List on 16.02.2024.
YOGESH KHANNA, J.
NOVEMBER 03, 2023 VLD This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2023 at 21:49:42