Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

Smt. Kalamma vs Jayarathna on 16 October, 2025

Author: S.R.Krishna Kumar

Bench: S.R.Krishna Kumar

                                                -1-
                                                         NC: 2025:KHC:41263
                                                       RFA No. 1173 of 2024


                   HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 16TH DAY OF OCTOBER, 2025
                                             BEFORE
                         THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
                    REGULAR FIRST APPEAL NO. 1173 OF 2024 (PAR/INJ)
                   BETWEEN:

                         SMT. KALAMMA
                         (DIED ON 01.09.2010)

                         SMT. MARIYAMMA SINCE DEAD BY HER LR'S
                   1.
                         SHIVALINGA
                         S/O KARIGOWDA
                         AGED ABOUT 43 YEARS
                         R/ AT MUTTENAHALLI VILLAGE
                         MALAVALLI TALUK
                         MANDYA DISTRICT - 571 114

                   2.    SMT. SUDHA
                         D/O KARIGOWDA
                         W/O LAKSHMANA,
Digitally signed         AGED ABOUT 39 YEARS,
by
SHARADAVANI
B                        SRI. PUTTASWAMY
Location: High           SINCE DEAD BY LRS
Court of
Karnataka
                   3.    SUSHEELAMMA
                         W/O LATE PUTTASWAMY
                         AGED ABOUT 50 YEARS

                   4.    ARUNA @ ARUN KUMAR
                         S/O LATE PUTTASWAMY,
                         AGED ABOUT 33 YEARS,
                         APPELLANTS NO.2 TO 4 ARE
                         R/AT SOREKAI DODDI VILLAGE,
                         SATHANOORU HOBLI
                         KANAKAPURA TALUK
                            -2-
                                       NC: 2025:KHC:41263
                                     RFA No. 1173 of 2024


HC-KAR




     RAMANAGARA DISTRICT - 562 126

     MANU @ MANUKUMAR
     (DIED ON 27.4.2017 WITHOUT MARRIAGE)
5.
     SMT. MAHADEVAMMA
     D/O PUTTAMARIGOWDA,
     AGED ABOUT 40 YEARS

     SRI. HOMBALE GOWDA
     S/O KENCHE GOWDA,
     AGED ABOUT 60 YEARS

6.   SINCE DEAD BY L'S

     MR. MANJUNATH @ MANJA
     AGED BOUT 45 YEARS
     S/O LATE HOMBALE GOWDA @KARIYAPPA

7.   SMT. SAROJAMMA
     AGED ABOUT 40 YEARS
     D/O LATE HOMBALE GOWDA @KARIYAPPA
     W/O MR. SRIKANTA

     APPELLANTS NO.5 TO 7 ARE ALL
     R/AT ANKEGOWDANA DODDI VILLAGE,
     SATHANOORU HOBLI,
     KANAKAPURA TALUK,
     RAMANAGARA DISTRICT - 562 126

8.   SMT. JAYAMMA,
     AGED ABOUT 70 YEARS
     W/O KARIGOWDA,
     D/O LATE BYREGOWDA,

9.   SMT. CHIKKATHAYAMMA
     AGED ABOUT 68 YEARS
     W/O PUTTEGOWDA
     D/O LATE BOREGOWDA
                              -3-
                                        NC: 2025:KHC:41263
                                      RFA No. 1173 of 2024


HC-KAR




      APPELLANTS NO.8 AND 9 ARE
      R/AT SOREKAI DODDI VILLAGE,
      SATHANOORU HOBLI
      KANAKAPURA TALUK
      RAMANAGARA DISTRICT - 562 126

10. SUNAHDAMMA
    AGED ABOUT 64 YEARS
    W/O LATE SIDDAIAH,
    D/O LATE BOREGOWDA
    NO.367, 2ND STAGE, 2ND CROSS
    MUNESHWARANAGAR,
    UDAYAGIRI, MYSORE - 570 019

11. SHIVALINGAMMA,
    AGED ABOUT 62 YEARS
    W/O NINGEGOWDA
    D/O PUTTAMARIGOWDA
    R/AT SOREKAI DODDI,
    SATHANOORU HOBLI,
    KANAKAPURA TALUK
    RAMANAGARA DISTRICT - 562 126

12. SMT. DEVAMMA,
    AGED ABOUT 63 YEARS
    W/O SOMARAGEGOWDA
    D/O LATE JOGIGOWDA
    R/AT ODU BASAPPANADODDI
    HALAGURU HOBLI,
    MALAVALLI TALUK - 571 430

      HOMBALE GOWDA
      (SINCE DEAD BY LR'S)
13.
      PUTTEGOWDA,
      AGED ABOUT 51 YEARS
      S/O LATE HOMBALE GOWDA
                            -4-
                                      NC: 2025:KHC:41263
                                    RFA No. 1173 of 2024


HC-KAR




14. MUTHURAJU S.H.
    AGED ABOUT 34 YEARS
    S/O LATE. HOMBALE GOWDA

     APPELLANTS NO.13 TO 14 ARE
     R/AT SOREKAYIDODDI VILLAGE,
     SATHANOORU HOBLI,
     KANAKAPURA TALUK,
     RAMANAGARA DISTRICT- 562 126
                                           ...APPELLANTS
(BY SMT. LAKSHMAMMA S.B., ADVOCATE)
AND:

1.   JAYARATHNA
     D/O KARIGOWDA
     W/O RAJU,
     AGED ABOUT 40 YEARS
     R/A AT MUTTENAHALLI VILLAGE,
     MANDYA DISTRICT

2.   SRI. JAVARAIGOWDA
     S/O JAVARAIGOWDA @ PUTTA,
     AGED ABOUT 55 YEARS

3.   SRI. CHANDRA
     S/O HOMBALE GOWDA
     AGED ABOUT 44 YEARS

4.   SMT. SAROJAMMA,
     D/O HOMBALE GOWDA,
     AGED ABOUT 40 YEARS

6.   SUNANDAMMA
     AGED ABOUT 50 YEARS
     D/O LATE HOMBALE GOWDA

7.   SMT. PREMA
     AGED ABOUT 42 YEARS
                           -5-
                                      NC: 2025:KHC:41263
                                    RFA No. 1173 of 2024


HC-KAR




     D/O LATE. HOMBALE GOWDA

     RESPONDENTS NO.2 TO 7 ARE
     R/AT ANEGOWDANA DODDI
     SOREKAI DODDI VILALGE,
     SATHANOORU HOBLI,
     K KANAKAPURA TALUK
     RAMANGARA DISTRICT - 562 126

     SRI. KARLYAPPA S/O BOREGOWDA
     (DIED ON 10.8.2021 BY LR'S)
8.
     SMT. GOWRAMMA
     AGED 65 YEARS,
     W/O LATE MR. KARIYAPPA

9.   SMT. BHARATHI
     AGED 53 YEARS
     W/O LATE MR. SURESH
     D/O LATE MR. KARIYAPPA

10. SMT. SUJI @ SUJATHA
    AGED 50 YEARS
    W/O MR. SHIVALINGEGOWDA
    D/O LATE MR. KARIYAPPA

11. SMT. SUMA
    AGED 48 YEARS
    W/O MR. CHANDRE GOWDA
    D/O LATE MR. KARIYAPPA

12. SMT. MEENA
    AGED 46 YEARS
    W/O MR. RAMAKRISHNA
    D/O LATE MR. KARIYAPPA

13. MR. LOKESH
    AGED 42 YEARS
    S/O LATE MR. KARIYAPPA
                            -6-
                                      NC: 2025:KHC:41263
                                    RFA No. 1173 of 2024


HC-KAR




14. SRI. PUTTASWAMY
    GOWDA S/O BOREGOWDA,
    AGED ABOUT 55 YEARS.

    RESPONDENTS NO.8 TO 14 ARE
    R/O SOREKAI DODDI,
    SATHANOORU POST AND HOBLI,
    KANAKAPURA TALUK,
    RAMANAGARA DISTRICT - 562 126

    SMT. ARASAMMA W/O. KENCHEGOWDA
    SINCE DEAD BY HER LR

15. SMT. DEVAMMA
    W/O LATE KARIYAPPA,
    D/O ARASAMMA

16. SMT. KENCHAMMA
    W/O SIDDEGOWDA
    D/O ARASAMMA,
    AGED ABOUT 54 YEARS

17. SMT. MARIYAMMA
    W/O LATE RAMEGOWDA,
    D/O ARASAMMA
    AGED ABOUT 52 YEARS

18. SMT. SIDDAMMA
    W/O LATE LAKSHMANA,
    AGED ABOUT 50 YEARS.

    RESPONDENTS NO.15 TO 18 ARE
    R/O NO. 19-30/A2, C/O LOKESH DRIVER,
    MUNIYAPPA COMPOUND, RMV-2ND STAGE,
    KANNURAMMA TEMPLE STREET,
    DEVINAGARA, ANGALORE 94

19. SMT. PUTTA LAKSHMAMMA
    W/O LATE RAJANNA
                           -7-
                                     NC: 2025:KHC:41263
                                   RFA No. 1173 of 2024


HC-KAR




    AGED ABOUT 60 YEARS

20. DARSHAN
    AGED ABOUT 35 YEARS
    S/O LATE RAJANNA

21. DIVYA MADUSUDHAN
    AGED ABOUT 30 YEARS
    D/O LATE RAJANNA

    RESPONDENTS NO.19 TO 21 ARE
    R/AT NO.8, TEJA LAYOUT
    MAHADEVAPURA LAYOUT
    NEAR GANGAMMA TEMPLE
    BENGALURU- 560 048

    SRI. JAVARAIGOWDA
    S/O LATE JAWARAVI GOWDA DEAD HIS LRS

    SMT PARVATHAMMA W/O LATE JAVARAIGOWDA,
    AGED ABOUT 65 YEARS
    (DIED ON 10.2.2018, HER LRS AS ALREADY ON
22. RECORD AS 3RD PLAINTIFF DEFENDANT-5(B), 5(C)

    SMT. CHANDRAKALA
    W/O RAMALINGALAH,
    AGED 46 YEARS
    RESIDING AT SOREKAYIDODDI,
    SATHANOORU HOBLI,
    KANAKAPURA TALUK
    RAMANAGARA DISTRICT- 562 126

    SMT. SIDDAMMA D/O HOMBALE GOWDA
    (DIED ON 26.2.2024, HER LRS ARE ALREADY ON
    RECORD AS 4TH FLAINTIFF, 5TH PLAINTIFF,
    DEFENDANTS-21 AND 22)

    SRI. PUTTAMARIGOWDA S/O LATE JAWARAIGOWDA,
    DIED ON 08.10.2023, AFTER PRONOUNCEMENT OF
    JUDGMENT BY THE TRIAL COURT
                            -8-
                                        NC: 2025:KHC:41263
                                      RFA No. 1173 of 2024


HC-KAR




      HIS TWO FEMALE CHILDREN ARE ALREADY ON
      RECORD AS PLAINTIFFS-6 AND 12

      SRI HOMBALE GOWDA S P NAGARAJ (DIED WITHOUT
      MARRIAGE)
24.
      SRI HOMBALE GOWDA
      S/O JAVARAIGOWDA SINCE DEAD BY LRS

      SMT. SHIVALINGAMMA
      W/O CHIKKTHIMAIAH,
      AGED ABOUT 50 YEARS,
      BOREGOWDANADODDI,
      SATHANOORU HOBLI,
      KANAKAPURA TALUK
      RAMANAGARA DISTRICT - 562 126

25. SR. RAMESH
    5/O HOMBALE GOWDA
    AGED ABOUT 48 YEARS

26. SRI. PUTTA RAJU
    S/O HOMBALE GOWDA
    AGED ABOUT 52 YEARS

27. SMT. PREMA
    AGED 49 YEARS
    W/O LATE MR. RAMANNA

28. MR. MANU S.R.
    AGED 31 YEARS
    S/O LATE MR. RAMANNA

29. MR. ANU S.R
    AGED 31 YEARS
    D/O LATE MR. RAMANNA

30. SRI. LAKSHMANA
    S/O HOMBALE GOWDA
                             -9-
                                         NC: 2025:KHC:41263
                                      RFA No. 1173 of 2024


HC-KAR




      AGED ABOUT 44 YEARS

31. SMT. PUTTA SIDDAMMA
    AGED ABOUT 66 YEARS
    W/O LATE JAVAREGOWDA,

32. SMT. SHIVARATHNAMMA
    AGED ABOUT 50 YEARS
    W/O LATE SURESH
    D/O LATE JAVAREGOWDA,

33. SMT. LAKSHMI
    AGED ABOUT 30 YEARS
    W/O KANTHARAJU
    D/O LATE JAVAREGOWDA.

34. SMT. SWETHA
    AGED ABOUT 32 YEARS
    W/O NANJUNDEGOWDA
    D/O LATE JAVAREGOWDA,

      RESPONDENTS NO.25 TO 34 ARE
      RESIDENTS OF SOREKAI DODDI,
      SATHANOORU POST AND HOBLI,
      KANAKAPURA TALUK.
      RAMANAGARA DISTRICT - 562 126

      MR. HOMBALE GOWDA
      S/O JOGIGOWDA SINCE DEAD BY LR'S
35.
      SMT. PADMAMMA
      AGED ABOUT 55 YEARS
      W/O LATE HOMBALE GOWDA

36. SRI. RAMACHANDRA
    S/O LATE HOMBALE GOWDA,
    AGED ABOUT 38 YEARS

38. SMT. ROOPA
    W/O LOKESH
                           - 10 -
                                      NC: 2025:KHC:41263
                                   RFA No. 1173 of 2024


HC-KAR




    AGED ABOUT 32 YEARS

    RESPONDENTS NO.35 TO 38 ARE
    R/AT NO. 171/1, VIVEKANANADANAGARA,
    3RD STREET, KANAKAPURA TOWN,
    RAMANAGARA DISTRICT - 562 126

39. SRI. CHIKKA MARIGOWDA,
    S/O JOGIGOWDA,
    AGED ABOUT 44 YEARS

40. SRI. NAGARAJ,
    S/O JOGIGOWDA,
    AGED ABOUT 50 YEARS

    RESPONDENTS NO.39 TO 40 ARE
    RESIDENTS OF ANKEGOWDANADODDI
    SOREKAI DODDI VILLAGE
    SATHNUR HOBLI, KANAKAPURA TALUK
    RAMANAGARA DISTRICT - 562 126

41. SRI R. SHEKAR,
    S/O. LATE S.P. RANGASWAMY,
    AGED ABOUT 71 YEARS
    R/AT NO. 120, HOODI APARTMENTS,
    CUNNINGHAM ROAD
    BENGALURU - 560 052

42. SRL. N.C. RAMU,
    PROPRIETOR,
    M/S SUDARSHAN GRANITES
    NO.34, 'A', 17TH CROSS,
    6TH PHASE, JP NAGARA
    BENGALURU - 560 078

    SMT. MARIYAMMA W/O LINGE GOWDA
    (DEAD BY LRS)
                           - 11 -
                                     NC: 2025:KHC:41263
                                   RFA No. 1173 of 2024


HC-KAR




43. VASU H.L
    S/O LINGE GOWDA @ LINGAIAH
    AGED ABOUT 69 YEARS

44. SMT. SUNITHAMMA
    D/O LINGE GOWDA @ LINGAIAH
    AGED ABOUT 67 YEARS

45. SMT. BHARATHI
    D/O LINGE GOWDA @ LINGAIAH
    AGED ABOUT 67 YEARS

46. RAGHU S
    S/O LINGE GOWDA @ LINGAIAH
    AGED ABOUT 35 YEARS

47. SMT. NIVEDITHA
    D/O LINGE GOWDA @ LINGAIAH
    AGED ABOUT 29 YEARS

    RESPONDENTS NO.43 TO 47 ARE
    R/AT BOLAMALLAPPANA DODDI VILLAGE
    UYYAMBALLI HOBLI, KANAKAPURA TALUK
    RAMANAGARA DISTRICT - 562 126

48. SMT. SUSHEELAMMA
    AGED ABOUT 46 YEARS
    W/O MR. KEMPA GOWDA

49. SMT. SAROJA
    W/O LOKESH
    AGED ABOUT 42 YEARS

50. SMT. MAYAMMA
    W/O LATE SIDDEGOWDA
    AGED ABOUT 70 YEARS

51. SRI. VENKATARAJU
    S/O KARIGOWDA,
                           - 12 -
                                     NC: 2025:KHC:41263
                                   RFA No. 1173 of 2024


HC-KAR




    AGED ABOUT 73 YEARS

52. SRI. KENCHE GOWDA
    S/O KARIGOWDA,
    AGED ABOUT 71 YEARS

53. SMT. PUTTAMMA
    W/O HOMBALE GOWDA,
    AGED ABOUT 61 YEARS

54. SRI. PUTTARAJU @ GANDHI
    S/O KARIGOWDA,
    AGED ABOUT 65 YEARS

    RESPONDENTS NO.48 TO 54 ARE
    R/AT SOREKAI DODDI VILLAGE
    SATHANOORU HOBLI, KANAKAPURA TALUK,
    RAMANAGARA DISTRICT - 562 126

55. SRI. PUTTASWAMY
    S/O LATE MUNEGOWDA,
    AGED ABOUT 50 YEARS

56. SRI. SHIVA
    S/O LATE MUNEGOWDA, AGED ABOUT 47 YEARS

    RESPONDENTS NO.55 TO 56 ARE
    R/AT DALIMBA VILLAGE, SATHANOORU HOBLI,
    KANAKAPURA TALUK.
    RAMANAGARA DISTRICT - 562 126

57. SMT. GOWRAMMA
    W/O LATE MARIGOWDA
    AGED ABOUT 70 YEARS
    DAUGHTER IN LAW TO LATE MAYAMMA, AND
    SRI. CHIKKACHENNE GOWDA
                           - 13 -
                                      NC: 2025:KHC:41263
                                    RFA No. 1173 of 2024


HC-KAR




    AGED ABOUT 60 YEARS

58. SRI. NATARAJA
    S/O LATE MARIGOWDA
    AGED ABOUT 42 YEARS

59. SRI. PUTTARAJA
    S/O LATE MARIGOWDA
    AGED ABOUT 42 YEARS

    RESPONDENTS NO.58 AND 59 ARE
    R/AT RAMANAGARA MIAN ROAD,
    IJOOR, RAMANAGARA TOWN,
    RAMANAGAR DISTRICT - 562 126

60. KENCHE GOWDA
    AGED ABOUT 75 YEARS
    S/O LATE CHIKKACHENNE GOWDA
    AND MAYAMMA
    R/AT SOREKAI DODDI VILLAGE
    SATHANOORU HOBLI
    KANAKAPURA TALUK.
    RAMANAGARA DISTRICT - 562 126

61. SMT. JAYAMMA
    W/O MARIGOWDA,
    AGED 65 YEARS,
    D/O LATE MUNEGOWDA AND
    LATE SMT. SIDDAMMA,
    R/AT BHUVALLI VILLAGE,
    SATHANOORU HOBLI,
    KANAKAPURA TALUK.
    RAMANAGARA DISTRICT - 562 126

62. SMT. YESHODAMMA
    W/O MUNIBOREGOWDA,
                           - 14 -
                                        NC: 2025:KHC:41263
                                      RFA No. 1173 of 2024


HC-KAR




      D/O LATE MUNEGOWDA
      AND LATE SMT. SIDDAMMA,
      AGED ABOUT 62 YEARS,
      RESIDING AT SATHANOORU
      SATHANOORU HOBLI,
      KANAKAPURA TALUK.
      RAMANAGARA DISTRICT - 562 126

63. SMT. CHIKKATHAYAMMA,
    W/O KEMPEGOWDA,
    AGED ABOUT 58 YEARS,
    D/O LATE MUNEGOWDA, AND
    SMT. SIDDAMMA,
    RESIDING AT DALIMBA VILLAGE,
    SATHANOORU HOBLI,
    KANAKAPURA TALUK.
    RAMANAGARA DISTRICT - 562 126

      MR. CHINDEGOWDA
      S/O LATE KULLEGOWDA (SINCE DEAD BY LR'S)
64.
      SMT. SHARADAMMA
      AGED 65 YEARS,
      W/O LATE MR. CHINDEGOWDA

65. MR. MUTHURAJU
    AGED 45 YEARS
    S/O LATE MR. CHINDEGOWDA

66. MR. RAVI
    AGED 42 YEARS
    S/O LATE MR. CHINDEGOWDA

67. MR. PUTTEGOWDA @ PUTTARAJU
    AGED 38 YEARS
    S/O LATE MR. CHINDEGOWDA

68. SMT. JAYARATHNA
    AGED 36 YEARS
                           - 15 -
                                         NC: 2025:KHC:41263
                                       RFA No. 1173 of 2024


HC-KAR




      D/O LATE MR. CHINDEGOWDA

69. SMT. MANGALA
    AGED 36 YEARS
    D/O LATE MR. CHINDEGOWDA

      RESPONDENTS NO.64 TO 69 ARE
      R/A SOREKAI DODDI VILLAGE
      SATHANOORU POST AND HOBLI,
      KANAKAPURA TALUK.
      RAMARIAGARA DISTRICT - 561 261

      MR. MARIGOWDA SINCE DEAD BY LR'S
70.
      SMT. LALITHAMMA
      W/O LATE MARIGOWDA @ HORIMARIGOWDA
      AGED ABOUT 68 YEARS

71. MR. SIDDARAJU
    S/O LATE MARIGOWDA @ HORIMARIGOWDA
    AGED ABOUT 49 YEARS

72. MR. NAGESHA
    S/O LATE MARIGOWDA @ HORIMARIGOWDA
    AGED ABOUT 44 YEARS

73. SMT. KALPANA
    D/O LATE MARIGOWDA @HORIMARIGOWDA
    AGED ABOUT 42 YEARS

      RESPONDENTS NO.70 TO 73 ARE
      R/AT HONNEGANAHALLI VILLAGE,
      SATHANOORU HOBLI
      KANAKAPURA TALUK
      RAMANAGARA DISTRICT - 562 126

74. SMT. CHIKKATHAYAMMA,
    AGED ABOUT 58 YEARS,
                          - 16 -
                                    NC: 2025:KHC:41263
                                  RFA No. 1173 of 2024


HC-KAR




    W/O LATE KEMPEGOWDA

75. MR. PRASHANTH
    AGED ABOUT 38 YEARS
    S/O LATE KEMPANNA AND SMT. CHIKKATHAYAMMA

76. MR. SIDDARAJU
    AGED ABOUT 36 YEARS
    S/O LATE KEMPANNA AND SMT. CHIKKATHAYAMMA

    MR. VISHWESHA
    S/O. LATE SIDDEGOWDA
    SINCE DEAD BY LRS

77. SMT. JAYAMMA
    AGED ABOUT 64 YEARS
    W/O LATE MR. VISWESHA

78. MR. UMESHA
    AGED ABOUT 44 YEARS
    S/O LATE MR. VISWESHA

79. MR. GIRISHA
    AGED ABOUT 42 YEARS
    S/O LATE MR. VISWESHA

    R-74 TO R-79 ARE R/AT HONNEGANAHALLI VILLAGE,
    SATHANOORU HOBLI KANAKAPURA TQ,
    RAMANAGARA DISTRICT-562 126.

80. SMT. RAJAMMA,
    AGED ABOUT 60 YEARS
    W/O HOMBALE GOWDA
    D/O LATE SIDDEGOWDA AND NINGAMMA
    RESIDING AT SOREKAI DODDI VILLAGE
    SATHANOORU HOBLI, KANAKAPURA TQ,
    RAMANAGARA DISTRICT-562 126

81. SMT. GOWRAMMA
                          - 17 -
                                     NC: 2025:KHC:41263
                                   RFA No. 1173 of 2024


HC-KAR




    AGED ABOUT 64 YEARS
    W/O LATE KULLEGOWDA
    D/O LATE SIDDEGOWDA AND NINGAMMA
    R/AT B.S. DODDI VILLAGE KASABA HOBLI,
    KANAKAPURA TQ,
    RAMANAGARA DISTRICT - 562 126

    MR. SHIVAKUMAR S/O. LATE KADEGOWDA
    SINCE DEAD BY LEGAL REPRESENTATIVES

82. MR. SIDDALINGANNA
    AGED ABOUT 65 YEARS
    S/O LATE KADEGOWDA AND CHIKKOLAMMA

83. SMT. SMT. LAKSHMI @ LAKSHMAMMA
    AGED 44 YEARS
    W/O LATE MR. SHIVAKUMAR

84. MR. PAVAN KUMAR
    AGED 31 YEARS
    S/O LATE MR. SHIVAKUMAR

85. MR. RAGHAVENDRA
    AGED 28 YEARS
    S/O LATE MR. SHIVAKUMAR

86. MR. CHANDRA
    AGED ABOUT 55 YEARS
    S/O LATE KADEGOWDA AND CHIKKOLAMMA

87. MR. LINGANNA
    AGED ABOUT 50 YEARS
    S/O LATE KADEGOWDA AND CHIKKOLAMMA

88. SMT. PREMA
    AGED ABOUT 52 YEARS
    D/O LATE KADEGOWDA AND CHIKKOLAMMA
    W/O HANUMAIAH
                               - 18 -
                                            NC: 2025:KHC:41263
                                         RFA No. 1173 of 2024


HC-KAR




89. SMT. LAKSHMI
    AGED ABOUT 50 YEARS
    D/O LATE KADEGOWDA AND CHIKKOLAMMA
    W/O MR. NAGANNA

     RESPONDENTS NO.82 TO 89 ARE
     RESIDING AT NO. 575,
     SWARNASANDRA MANDYA TOWN,
     MANDYA - 571 114

90. SMT. LALITHAMMA
    AGED ABOUT 62 YEARS
    D/O LATE. KADEGOWDA AND CHIKKOLAMMA,
    W/O SWAMY

     RESIDING AT LINGAPATNA VILLAGE,
     HALAGURU HOBLI, MALAVALLI TQ,
     MANDYA DISTRICT - 571 114
                                               ...RESPONDENTS
     THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 28.09.2022
PASSED IN OS NO.3/2014 ON THE FILE OF SENIOR CIVIL
JUDGE AND JMFC, KANAKAPURA., DISMISSED THE SUIT FOR
PARTITION AND SEPARATE POSSESSION.


    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:     HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

                      ORAL JUDGMENT

Learned counsel for the appellants has filed a memo seeking withdrawal of the appeal with liberty to file an appeal before the jurisdictional Appellate Court since the value of the

- 19 -

NC: 2025:KHC:41263 RFA No. 1173 of 2024 HC-KAR subject matter of the appeal is less than Rs.10,00,000/-.

2. Memo is placed on record.

3. Appeal is disposed of as withdrawn, reserving liberty in favour of the appellants to file an appeal before the jurisdictional Appellate Court. If such an appeal is filed within a period of six weeks from today, the appellants would be entitled to the benefit under Section 14 of the Limitation Act.

4. Registry is directed to return all the documents/records to the appellants forthwith, to enable the compliance of this order. Registry is also to refund the entire Court fee paid on Memorandum of Appeal to the appellants without any delay.

Sd/-

(S.R.KRISHNA KUMAR) JUDGE BSV CT-SG/List No.: 1 Sl No.: 31