Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 30 April, 2019
1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 5 Jabalpur, Dated : 30-04-2019 As prayed by Shri Amit Kumar Singh, learned counsel for the applicant, list the case on 7.5.2019.
(J. P. GUPTA) JUDGE JP Digitally signed by JITENDRA KUMAR PAROUHA Date: 30/04/2019 17:31:59