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Aejaz Ahmad Sheikh vs The State Of Uttar Pradesh on 27 September, 2016

     ITEM NO.40                               REGISTRAR COURT. 1                         SECTION II

                                      S U P R E M E C O U R T O F I N D I A
                                              RECORD OF PROCEEDINGS
                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (Crl.)                            No(s).       5468/2015

     AEJAZ AHMAD SHEIKH                                                             Petitioner(s)

                                                             VERSUS

     STATE OF UTTAR PRADESH AND ANR.                    Respondent(s)
     (with appln. (s) for exemption from filing O.T. and office report)
     WITH
     SLP(Crl) No. 8415-8416/2015
     (With appln.(s) for exemption from filing O.T. and Office Report)

     Date : 27/09/2016 This petition was called on for hearing today.

     For Petitioner(s)
                                              Mr.   R.K. Singh, Adv.
                                              Mr.   Sajith. P,Adv.
                                              Mr.   Vaibhav Yadav, Adv.
                                              Mr.   M. R. Shamshad,Adv.

     For Respondent(s)
                                              Mr. Anjani Kumar Mishra,Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

SLP(Crl.) No. 5468/2015 None appears for respondent No.1, despite due service. Respondent No.2 is the sole respondent in the second matter i.e., SLP(Crl) No. 8415-8416/2015 and he is duly represented in these matters, as such, his service is deemed to be complete in this matter also but none appears on his behalf.

Registry to process the matter for listing before the Hon'ble Court alongwith the tagged matters, as and when ready. SLP(Crl) No. 8415-8416/2015 Four weeks' time, as last opportunity, is granted to the sole respondent for filing counter affidavit.

List again on 30.11.2016.

(PAWAN DEV KOTWAL) Registrar