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Allahabad High Court

Jai Narain Singh vs Rajendra Pratap Singh & 4 Ors. on 21 July, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3

Case :- CONTEMPT No. - 618 of 2010

Petitioner :- Jai Narain Singh
Respondent :- Rajendra Pratap Singh & 4 Ors.
Petitioner Counsel :- Deo Mani Tripathi,Desh Mitra Anand
Respondent Counsel :- M S Rathore

Hon'ble Shri Narayan Shukla,J.

Counter affidavit filed on behalf of opposite party No.1 is taken on record. A week's time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit.

List thereafter.

Personal appearance of opposite party No.1 is hereby exempted. Order Date :- 21.7.2010 Banswar