Allahabad High Court
Jai Narain Singh vs Rajendra Pratap Singh & 4 Ors. on 21 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 618 of 2010 Petitioner :- Jai Narain Singh Respondent :- Rajendra Pratap Singh & 4 Ors. Petitioner Counsel :- Deo Mani Tripathi,Desh Mitra Anand Respondent Counsel :- M S Rathore Hon'ble Shri Narayan Shukla,J.
Counter affidavit filed on behalf of opposite party No.1 is taken on record. A week's time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit.
List thereafter.
Personal appearance of opposite party No.1 is hereby exempted. Order Date :- 21.7.2010 Banswar