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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(b) in The Hooghly River Bridge Act, 1969

(b)Tempo, scooter-rickshaw, or any other power-driven carrier with three or less than three wheels. - @ Re. 0.50 each;