Calcutta High Court
M/S.Reckitt Benckiser (India) Ltd vs The Addl.Commissioner Of Income Tax ... on 28 August, 2014
Author: Soumitra Pal
Bench: Soumitra Pal, Arindam Sinha
ORDER SHEET
GA NO.1420 OF 2014
ITAT NO.41 OF 2014
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(Income-tax)
ORIGINAL SIDE
IN THE MATTER OF :
M/S.RECKITT BENCKISER (INDIA) LTD.
Versus
THE ADDL.COMMISSIONER OF INCOME TAX RANGE-
12, KOLKATA
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
AND
The Hon'ble JUSTICE ARINDAM SINHA
Date : 28th August, 2014.
Mr.Nageswar Rao,Mr.Avra Mazumdar,advocates
For appellant/assessee
Md.Nizamuddin,advocate for revenue
The Court : Heard Mr.Nageswar Rao, learned advocate
for the appellant and Md.Nizamuddin, learned advocate for the
respondent/revenue.
Let the matter appear under the heading "New Application(Specially Fixed)" on 11th November, 2014.
Urgent certified copy of this order, if applied for, be given to the appearing parties on priority basis.
(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) sb.