Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(v) in The U.P. State Electricity Board (Issue of Bonds) Rules, 1964 (v)Bonds and applications for bonds shall be for amounts of Rs. 100 or in such multiples of Rs. 100 as may be decided by the Board.
