Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 29 November, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                             $~13
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
                                       16455/2021, I.A. 4234/2023 & I.A. 4583/2023

                                       SOTKON SP SLU                                                 ..... Plaintiff
                                                                            Through: Ms. Shwetasree Majumder, Mr.
                                                                            Shiv Malhotra, and Ms. Devyani Nath,
                                                                            Advs.

                                                                            versus

                                       WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                                ..... Defendants
                                                   Through: Mr. Anshul Goel, Mr. Ashok
                                                   Goel and Mr. Ranjeev Kumar, Advs. for D-1
                                                   to 3
                                                   Mr. Pradhuman Gohil, Ms. Ranu Purohit
                                                   and Ms. Nidhi Mittal, Advs. for D-4

                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 29.11.2023

1. Owing to paucity of time, it is not possible to take up this matter today.

2. Accordingly, re-notify on 11 January 2024 for hearing and disposal.

C.HARI SHANKAR, J NOVEMBER 29, 2023ar Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 22:34:21