Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 29 November, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
16455/2021, I.A. 4234/2023 & I.A. 4583/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumder, Mr.
Shiv Malhotra, and Ms. Devyani Nath,
Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel, Mr. Ashok
Goel and Mr. Ranjeev Kumar, Advs. for D-1
to 3
Mr. Pradhuman Gohil, Ms. Ranu Purohit
and Ms. Nidhi Mittal, Advs. for D-4
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 29.11.2023
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Accordingly, re-notify on 11 January 2024 for hearing and disposal.
C.HARI SHANKAR, J NOVEMBER 29, 2023ar Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 22:34:21