Gauhati High Court
3: Smti Aparna Kundu Pandit vs Smti. Abha Rani Kundu And 7 Ors on 18 December, 2018
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/5
GAHC010189152018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3196/2018
1:ON THE DEATH OF GOURI SHANKAR KUNDU, HIS LEGAL HEIRS AND
ANR
R/O CHATIKUP, CHOTA HOIBOR, MAUZA-NIZ SAHAR, PS-NAGAON
SADAR, PO-NAGAON, DIST-NAGAON, ASSAM, PIN-782002
1.1: SMTI SANGEETA KUNDU
W/O LATE GOURI SHANKAR KUNDU
R/O CHAKITUP
CHOTA HOIBOR
MAUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
1.2: SRI SAUVEEK KUNDU
S/O LATE GOURI SHANKAR KUNDU
R/O CHAKITUP
CHOTA HOIBOR
MAUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
1.3: SMTI APARNA KUNDU PANDIT
D/O LATE GOURI SHANKAR KUNDU
W/O SRI DIPON KR. PANDIT
R/O CHOKITUP (PUJABARI)
NAGAON
Page No.# 2/5
DIST-NAGAON
ASSAM
PIN-782001
2: SRI KRISHNA KUNDU
S/O LATE RAM KANAI KUNDU
R/O CHAKITUP
CHOTA HOIBOR
MAUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-78200
VERSUS
1:SMTI. ABHA RANI KUNDU and 7 ORS
W/O LATE RADHA GOBINDA KUNDU, R/O MORIKALONG, NAGAON-
DABOKA ROAD, MOUZA-NIZ SAHAR, PS-NAGAON SADAR, PO-NAGAON,
DIST-NAGAON, ASSAM, PIN-782002
2:SRI DIPANKAR KUNDU
S/O LATE RADHA GOBINDA KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
3:SRI OPAL KRISHNA KUNDU
S/O LATE RADHA GOBINDA KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
4:SRI PANKAJ KUNDU
Page No.# 3/5
S/O LATE RADHA GOBINDA KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
5:SMTI SOMA PAUL
D/O LATE RADHA GOBINDA KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
6:SMTI CHAMPA MAZUMDAR
D/O LATE LAKHI NARAYAN KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
7:SMTI PAMPA KUNDU
D/O LATE LAKHI NARAYAN KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-782002
8:SRI RAJ KUMAR KUNDU
Page No.# 4/5
S/O LATE LAKHI NARAYAN KUNDU
R/O MORIKALONG
NAGAON-DOBOKA ROAD
MOUZA-NIZ SAHAR
PS-NAGAON SADAR
PO-NAGAON
DIST-NAGAON
ASSAM
PIN-78200
Advocate for the Petitioner : MR. G C PHUKAN
Advocate for the Respondent : MS. K YADAV
in RSA 3/2016
1:SRI GOURI SHANKAR KUNDU and ANR
2: KRISHNA KANTA KUNDU
BOTH ARE SONS OF LATE RAM KANAI KUNDU AND THEY ARE R/O
CHAKITUP
CHOTA HOIBOR
MAUZA NIZ SAHAR
P.S. NAGAON SADAR
P.O. NAGAON
DIST. NAGAON
ASSAM
PIN 782002
VERSUS
1:SMTI ABHA RANI KUNDU and 7 ORS
W/O LATE RADHA GOBINDA KUNDU
2:DIPANKAR KUNDU
S/O LATE RADHA GOBINDA KUNDU
3:GOPAL KRISHNA KUNDU
LATE RADHA GOBINDA KUNDU
4:PANKAJ KUNDU
LATE RADHA GOBINDA KUNDU
5:SMTI SOMA PAUL
D/O LATE RADHA GOBINDA KUNDU
Page No.# 5/5
6:SMTI CHAMPA MAZUMDAR
D/O LATE LAKHI NARAYAN KUNDU
7:SMTI PAMPA KUNDU
D/O LATE LAKHI NARAYAN KUNDU
8:RAJ KUMAR KUNDU
S/O LATE LAKHI NARAYAN KUNDU
ALL ARE R/O MORIKALONG
NAGAON DABOKA ROAD
MOUZA-NIZ SAHAR
P.S. NAGAON SADAR
P.O. NAGAON
DIST. NAGAON
ASSAM
PIN 782002
Advocate for the Petitioner : MR.U DAS
Advocate for the Respondent : MR.A KABRA R- 1-3R- 4-8
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 18-12-2018 In view of the order passed in IA(C) 3196/2018, Office to substitute the deceased appellant No.1 by his legal heirs as shown as the petitioner in IA(C) 3196/2018.
JUDGE Comparing Assistant