Section 6(3)(h) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(h)the maximum number of admissions shall not exceed the limit as prescribed in the concerned regulations;

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