Bombay High Court
Rachna Ravindra Bhoir vs The State Of Maharashtra And Anr on 14 June, 2021
Author: Surendra P. Tavade
Bench: Prasanna B. Varale, Surendra P. Tavade
1.WP.1843.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 1843 OF 2021
Param Bir Singh S/o. Hoshiyar Singh ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
ALONG WITH
INTERIM APPLICATION (STAMP) NO. 8902 OF 2021
IN
CRIMINAL WRIT PETITION NO. 1843 OF 2021
Anup Sambhaji Dange ...Applicant
Versus
The State of Maharashtra & Anr. ...Respondents
ALONG WITH
CRIMINAL WRIT PETITION NO. 1934 OF 2021
Rachna Ravindra Bhoir ...Petitioner
Versus
The State of Maharashtra & Anr. ...Respondents
***
Mr. Mahesh Jethmalani, Senior Counsel a/w Mr. Sunny Punamiya, Ms.
Kinnari Mehta, Ms. Gunjan Mangla, Mr. Ravi Sharma, Mr. Utsav Trivedi, Mr.
P. Saini i/by Mr. Ajay Bhise for the Petitioner.
Mr. Darius Khambata, Senior Counsel with Mr. Deepak Thakre, PP a/w Mr.
Akshay Shinde, APP for Respondent - State.
Mr. Anil C. Singh, ASG a/w Mr. Sandesh Patil a/w Mr. Aditya Thakkar and
Mr. D.P. Singh for Respondent No. 2 - CBI.
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1.WP.1843.2021.doc
Mr. Navroz H. Seervai, Senior Counsel for Respondent No. 3.
***
CORAM : PRASANNA B. VARALE &
SURENDRA P. TAVADE, JJ.
DATE : JUNE 14, 2021.
PER COURT :
1. Heard learned Counsel appearing for the respective parties.
2. Mr. Khambata, learned Senior Counsel appearing for the Respondent - State was fair enough to submit before this Court that statement made before this Court on behalf of Respondent - State on 24 th May, 2021 and 10th June, 2021 in Criminal Writ Petition No. 1902 of 2021 and Writ Petition No. 1843 of 2021, on instructions, to continue till 22nd June, 2021, without prejudice to the rights and contentions of the parties.
3. Stand over to 22nd June, 2021.
4. Statement made by learned Senior Counsel Mr. Khambata appearing on behalf of Respondent - State, on instructions, on 24 th May, 2021 and 10th June, 2021 in Criminal Writ Petition No. 1902 of 2021 and Writ Petition No. 1843 of 2021 to continue till 22 nd June, 2021, without prejudice to the rights and contentions of the parties.
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