Section 3(2) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016
(2)The Authority shall consist of -(a)Director General of the Board as Chairman;(b)Director, Experience Development Group as Member;(c)Director, Administration Group - Member(d)Upto Two experts having special knowledge or practical experience in the fields of Tourism, Culture or Entertainment - Members; and(e)Chief Executive Officer - Member Secretary.
