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State of Madhya Pradesh - Section

Section 71 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

71.

All Principals, Head Masters, Lecturers and Teachers, except those appointed temporarily for a period of less than one year, shall be on probation for a term of one year which may be extended to two-years. If after two years of service any incumbent is continued in his appointment, he shall, unless the appointing authority, for reasons to be recorded in writing, otherwise directs, be deemed to have been confirmed in that appointment. On confirmation, the incumbent shall sign a contract of service in the Form I or II (appended to these regulations) as the case may be as soon as practicable.