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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3)(i) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(i)to enter upon and survey and take levels of any land in such locality and to do all things and make all enquiries necessary for effecting the survey and demarcation of the boundaries thereof;