Andhra Pradesh High Court - Amravati
N. Reddeppa Reddy Pedda Reddappa Reddy, vs N.C. Reddeppa Reddy Died, on 18 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case: S.A.Nos.1041, 955, 1037, 1040 & 1080 of 41,42,43,44
2011 & 45
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
18.10.2023 TMR, J
I.A.No.1 of 2023
In
S.A.No.1041 of 2011
Registry is directed to send notice to the
proposed respondents.
Learned counsel for the appellant(s) is permitted to take out personal notice to the respondents through Registered Post with Acknowledgement Due and file proof of service in the Registry.
Post on 15.11.2023.
___________ TMR, J I.A.No.2 & 3 of 2023 In S.A.No.1041 of 2011 At the request of learned counsel for the respondent, post on 15.11.2023.
___________ TMR, J S.A.Nos.1041, 955, 1037, 1040 & 1080 of 2011 Post on 15.11.2023.
___________ TMR, J NKA