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Andhra Pradesh High Court - Amravati

N. Reddeppa Reddy Pedda Reddappa Reddy, vs N.C. Reddeppa Reddy Died, on 18 October, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

 Main Case: S.A.Nos.1041, 955, 1037, 1040 & 1080 of                 41,42,43,44
                       2011                                            & 45

                          PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                           ORDER
No.                                                                        NOTE

      18.10.2023   TMR, J
                                 I.A.No.1 of 2023
                                        In
                               S.A.No.1041 of 2011
                         Registry is directed to send notice to the
                   proposed respondents.

Learned counsel for the appellant(s) is permitted to take out personal notice to the respondents through Registered Post with Acknowledgement Due and file proof of service in the Registry.

Post on 15.11.2023.

___________ TMR, J I.A.No.2 & 3 of 2023 In S.A.No.1041 of 2011 At the request of learned counsel for the respondent, post on 15.11.2023.

___________ TMR, J S.A.Nos.1041, 955, 1037, 1040 & 1080 of 2011 Post on 15.11.2023.

___________ TMR, J NKA