Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 7 in The Navigation Rules, 1893 7. Duplicates of lost tickets, of which the numbers and dates of entry can be satisfactorily established, will be granted by the officers in charge of toll-stations on payment of a fee of one rupee.
