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[Cites 0, Cited by 20] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(29) in Motor Vehicles Act, 1939

(29)"stage carriage" means a motor vehicle carrying or adapted to carry more than six persons excluding the driver which carries passengers for hire or reward at separate fares paid by or for individual passengers, either for the whole journey or for stages of the journey ;