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Union Of India vs Kannur District Parellel Collge ... on 11 July, 2014

0    ITEM NO.39+65                                COURT NO.1                 SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

    Petition(s) for Special Leave to Appeal (C)......CC No(s). 9473/2014

    (Arising out of impugned final judgment and order dated 25/07/2013 in
    WA No. 925/2006 passed by the High Court Of Kerala At Ernakulam)

    UNION OF INDIA & ORS.                                                   Petitioner(s)
                                                     VERSUS

    KANNUR DISTRICT PARALLEL COLLEGE ASSOCIATION & ANR.                      Respondent(s)

    (With appln. (s) for c/delay in filing SLP and office report)
    WITH
    S.L.P.(C)...CC No. 9638/2014
    (With appln. (s) for c/delay in filing SLP and office report)
     S.L.P.(C)...CC No. 9650/2014
    (With appln. (s) for c/delay in filing SLP and office report)
    S.L.P.(C)...CC No.10468/2014
    (With appln.(s) for c/delay in filing and refiling SLP and office
    report)
    Date : 11/07/2014 These petitions were called on for hearing today.

    CORAM :
                                HON’BLE THE CHIEF JUSTICE
                                HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                                HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

    For Petitioner(s)                  Mr.   Ranjit Kumar, SG
                                       Mr.   K. Swami, Adv.
                                       Ms.   Sunita Rani, Adv.
                                       For   Mr. B. Krishna Prasad ,Adv.
    For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay is condoned in filing and refiling special leave petitions.

Issue notice.

12:14:21 IST Connect with SLP(C) No.10162 of 2014.

Reason:




                             (Neetu Khajuria)                        (Renu Diwan)
                                  Sr.P.A.                            Court Master