Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(2) in The Gurugram Metropolitan Development Authority Act, 2017 (2)The salary, allowance payable to and the other terms and conditions of service of officers and other staff of the Authority shall be such, as may be prescribed.
