Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2)(f) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(f)such officers sunder the Director of Health Services, Punjab, as he may appoint for the purpose.