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[Cites 0, Cited by 0] [Section 114A] [Entire Act]

State of Haryana - Subsection

Section 114A(xii) in The Haryana Motor Vehicles Rules, 1993

(xii)All drivers and conductors of the educational vehicles shall wear proper uniform and name plate showing the name and licence number of the driver and the conductor. No educational vehicle shall carry children in excess of 1.5 times of its registered seating capacity.