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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)Where any tests in respect of any material and/or works are made to ensure conformity with the requirements of these rules, copies of reports and records of the tests shall also be kept for inspection at the site.Provided further that all such documents shall also be produced before the Municipal Commissioner when so required by him.