Karnataka High Court
The State Of Karnataka Rep By Its ... vs Sri R K Banta Naika S/O Late Kulla Naika on 28 September, 2010
Bench: V.G.Sabhahit, B.V.Nagarathna
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 28?" DAY OF sEpTEMBER,.2_c}'1€j'_' "
_P.'_M§....S..1i3_1§1'
THE HON'BLE MR.JUSTICE V7C}--.--$ABI¥iAF§iI'IT «. "
THE HON'BLE MRs,JUsT1e--:~§13;.V;~NAGARATHNA
msc.W.Nos.124"1ixzdoéégéz .éié93.:/20 10 IN
W.A.NO.735/2.007(KLR-RES}.
BETWEEN:
1.
THE STATE;-QF K'AF?NATAI('Af
REPBY
GQVERMENT 01:? KAR§§ATAKA
DE'P_ARTMENT"~QI*' REVENUE
M.S.'BUILDING< _
DR.ANEBFJDKAR VEEDHI
BANGALORE}. "
DEPUTY"COMMISSIONER
V' « ._MYs"oRE"D.1sTR1cT
" . THE ASSISTANT COMMISSIONER
'I~1UN_sUR«*'sUB--DIVIs1oN
HUNSUR, MYSORE DISTRICT
TAHSiLDAR
' '-HUNSUR TALUK
HUNSUR, MYSORE DISTRECT
CTA_72(b)
THE SPECIAL LAND ACQUISITION OFFICER
HARANGI PROJECT
HUNSUR, MYSORE DISTRICT
UNION OF INDIA
REP BY ITS ESTATE MANAGER A
GOVT OF INDIA, MINISTRY OF DEFENCE = --- {F . '
DRDO ESTATE MANAGEMENT-UNIT. C .
c V RAMAN NAGAR, EANGAL0:RE--93.. .3 _ .
(AMENDED AS PER TI-IE DIRECTION OF '~
THE HON'BLE COURT ORDER DATED 11/';='t;ofz)
" A. ARRELLANTS
(By Sri: D VIJAY KUMARQA-GA SR1 H c
SUNDRESH, cosc FOR No.33; " .
AND:
1.
2&1}, _ . 4
A ABOUT 65 YEARS
"R,/0'vRr\.NGAiAHNA KOPPAL, I-IUNSUR
SR1 R K SANTA NAIKAJS,/O 'LATE KULLA NAIKA
AGED..ABo_U'I*1--57t_YE,ARS A
R/O HOSAjRAM;ANAI~:lALLI VILLAGE
HUNSUR TALU-2:,' MY'SQR_E DISTRICT
SR1 SHASH1 G'OWi3A 4
S/Q KEN-cREGOwDA"'
',s_;:NOE DEA}3.._BY LRS
LATE SHASHI GOWDA
MAEEGOWDA
' .. ,s/OSHASH1 GOWDA
AGED ABOUT 40 YRS
"P./AT RANGAIAHNA KOPPAL
g HUNSUR, MYSORE
3(8)
309)
GANISAB
S / O BANNU SAB
SINCE DEAD BY LRS
MERUNNI BHI W/O LATE GANI SAB
AGED ABOUT 70 YEARS
R/O RANGAIAHNA KOPPAL, HUNSUR
MY SORE
BANNU SAB
S/O LATE GAN I SAB
AGED 50 YEARS
R/O RANGAIAHNA K§)PPAL""
HUNSUR, MYSORE .-- .
HAYATH SAB V
s/0 LATE BANNU SAB' ' -
AGED 50 ymgas '-
R/O R.ANGA1mN.A"1:Q_p'PAL'---" '
HUNSUR, MYSORE _ «_ V
NIDvi(}ASI?Aۤ?1IA}.{S::A3. , _ .
s/0, LA'"EE.SIL'iD -
AGED 55 YEARS}. "
R/O R}1i§IG.AIAHNA:KOPI5AL
HUNSUR'; MYSQRE: "
V-'é2x:\1f.NA1a11NGAiAH"" "
. ys/Q LATE~SIDDALAH
_AGED_ 65"Y_EARS
R,/O'RANCrA;' -{A HNA KOPPAL
.7 V_HUNSURE_ ii/IYSORE
GO'/EINDAIAH
.. ,_s/0*1)AsAIAH
AGED 50 YEARS
0 RANGAIAHNA KOPPAL
; HUNSUR, MYSORE
8(a)
8(1))
8 (C)
L' 10;'
HALGANAIKA
S/O PAPA NAIKA
SINCE DEAD BY LRS
SIDDAMMA W/0 HALGANAIKA
AGED ABOUT 45 YEARS
R/O HOSARAMANAHALLI VILLAGE
HUNSUR TALUK, MYSORE DIs*rRIcT I
CHOWDANAIKA
s/0 HALAGA NAIKA .
AGED 21 YEARS '-
R/O I-IOSARAMANAHALLI VLILLAGVE A
HUNSUR TALUK
MYSORE DISTRICT
SR1 SOMA NAIKA A ....
s/0 HALAGA NAIKA ' '~
AGED 192_'YEIfsRS ' ' '"
R /0 VV-ILLAGVE
I-IUNSURV 'I'A_LUI§ » 4' I
1vIY_sQ_R::"I3_Is'I*I:;_1c'r.__.'
SRI'..ASHOKA'I§A1K.A --. ' '
s/0':/{ALA NA1KA}_ " _ " "
AGED "40 YEARS ; ~- _ _.
R/Q HOSI'\Rfid\/IANAHALLI VILLAGE
,,Ie;;iUN.=:-UR TALUK
- M:YSA0R1T,.DISTRI'CTV
A NAIKA
0"KAJ«_A' ~NA1KA
.7 ,AGED.55._';"EARS
"R/0v--..'HGs'ARAMANAHALL1 VILLAGE
HUNSUR TALUK
.. VLMYSGRE DISTRICT
MAN CHA NAIKA
; S / O KULLANKI MOTA NAIKA
A AGED 62 YEARS
R/O HOSARAMANAHALLI VILLAGE
HUNSUR TALUK
MYSORE DISTRICT
12. SR1 MAHADEVANAIKA
S/O R. KSIDDAPPA
AGED ABOUT 42 YEARS
R/O HOSARAMANAHALLI VILLAGE
HUNSUR TALUK .
MYSORE DISTRICT
3.3. SR1 HONNAPPA NAIKA
S/O KEMPAIAHNA KALA NAIKA
AGED ABOUT 55 YEARS '-
R/O HOSARAMANAHALL1 ,VI'LI
HUNSURTALUK '
MYSORE DISTRICT "
14. SR1 SEDDANAIKA ;' _ -
S/O KULLASL-AB: C'HANNAN' LKA' "
AGED ABO'U__T~--4«{)--_ g
R/O HOS v1ALLA;G'E
EVIYVSORE' DISTRIC'I'_
SRIVZSIDDA 1\IA1'£§AV_ .
S /O AEJUNA H_ALLY.JAVARA NAIKA
SINCE DEADVBY LRS
'V " ««1.,5{a;'iLTj'W/O LATE
. ., SIDDANAIKA, AGED ABOUT 22 YEARS
* _ "E/O'H.OSAI1AMANAHALL1 VILLAGE
._ HUNSUR~f1'ALUK
'MYSOr""{2?:ALD1STRIcT
7.1__5(b) VENKATESH S/O LATE SIDDA NAIKA
V _ AGED ABOUT 22 YEARS
_ "-R/O HOSARAMANAHALL1 VILLAGE
= -AHUNSUR TALUK
MYSORE DISTRICT
15(0) RAVI KUMAR
16.
17.
18.
" «19.
S /0 LATE SIDDA NAIKA
AGED ABOUT 22 YEARS
R/O HOSARAMANAHALLI VILLAGE
HUNSUR TALUK
MYSORE DISTRICT
SR1 SHNANNA NAIKA .
S/O ARJUNAHALLI JAVARA NAIR-. V A f: '
AGED ABOUT 55 YEARS
R/o HOSARAMANAI-IALLI -VILLAGE"
HUNSUR TALUK ' A
MYSORE DISTRICT ' '
SR1 SANNA NAIKA.__ «. --
S/0 DODDA NAIKA "
AGEDABOUTSSYEARS G ''
R/O HOSARAMANAHALLI VILLAGE; *
HUNSUR"TA1LU'K _
MYSORE"vDISfFI2ICT: " ' * »
S1?1YSID'DA1\7i3lKA
S,/O DODDA ré:A1KA*«w.Y_ .
AGED ABOLTT-»A70.LYEARS' '
R /0 H'OSARAi'.f§AN1°xIj£23x£:LI VILLAGE
HUNSDR TALUR =
VMYSORF, DISTRICT' ' "
-if ' i'31v_I'T JAVARAMIRA
w/Q MANCHA NAIKA
' V' T_ " AG-ED ».AR_OUT 56 YEARS
- R/0 'HQSARAMANAHALLI VILLAGE
'HUNSGRLTALUK
A/IYSGRE DISTRICT
SIDDAMMA W/O LATE SIDDA NAEKA
_ 'SENCE DEAD BY HER LRS M SOMASHEKARA
'- AGED 30 YEARS
R/O HOSARAMANAHALLI VILLAGE
M1SC.W.NO.8093/2010 TI-IE ADVOCATE FOR THE
RESPONDENTS HAS FILED AN APPLN 13/8 151 __CPC
PRAYING TO DISMISS THE ABOVE APPEAL FOvRVA'».jf?{E REASONS STATED THEREIN.
These Applications coming on for .(_ia}1r,"
SABHAHIT J, made the foiiowingz 0 R DE Memo for "disposal is rej_S'CtSedS 2.15-x. j;he_ _"2_L116t.Ifiént of V alternative site is subje;r:t.:co thiS 'vv*ritV§petition.. Therefore, the question fiSVf.:hS a;§pea1 does not arise. Acc0rding1§;,v._ Sud 8093/2010 are diSmiSSe;d'§ ' " IL AV ' peg: "the apfiéal hearing after showing the Same in théwarning Sd/1 I udge Sd/'9 Iudgé