Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(c) in The Coal Mines Regulations, 2011 (c)if mechanical mixer is used the machine in which the mixing takes place, shall be of a type approved by the licencing authority under the Explosives Act, 1884;
