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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(2)(r) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(r)Final progress report (records of education/vocational training, health and other progress reports may be included herewith a conclusion summarizing all of the above);