Section 35(1)(a) in The Standards Of Weights And Measures Act, 1976

[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(a) in The Standards Of Weights And Measures Act, 1976

(a)makes, manufactures, sells, distributes or otherwise disposes of any weight or measure or other goods which are sold, delivered or distributed by weight, measure or number, or

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Union of India - Subsection

Section 35(1)(a) in The Standards Of Weights And Measures Act, 1976