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State of Kerala - Section

Section 9 in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971

9. Issue of pattas and other documents to landholders.

(1)As soon as may be after the appointed day, the Government shall issue pattas or other documents evidencing the full proprietary rights of the landholders in their holdings.
(2)The pattas or other documents issued under sub-section (1) shall contain such particulars as may be prescribed.