Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12E(1)] [Section 12E] [Entire Act]

State of Haryana - Subsection

Section 12E(1)(b) in The Societies Registration Act, 1860

(b)that its activities or proposed activities have been or are or will be subversive of the objects of the society or opposed to public policy;